Brijesh Singh vs State Of U.P. & 2 Others
2014 Latest Caselaw 3666 ALL

Citation : 2014 Latest Caselaw 3666 ALL
Judgement Date : 25 July, 2014

Allahabad High Court

Brijesh Singh vs State Of U.P. & 2 Others on 25 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38242 of 2014
 

 
Petitioner :- Brijesh Singh
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- S.R. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

It is submitted that the dispute arises out of U.P.Z.A.&L.R.Act and, therefore, is not cognizable by this Bench.

As prayed, put up this matter on 28.7.2014 as fresh before the appropriate Bench.

Order Date :- 25.7.2014

SKM

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