Ganga Sahai vs Virendra Kumar
2014 Latest Caselaw 3653 ALL

Citation : 2014 Latest Caselaw 3653 ALL
Judgement Date : 25 July, 2014

Allahabad High Court

Ganga Sahai vs Virendra Kumar on 25 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38065 of 2014
 

 
Petitioner :- Ganga Sahai
 
Respondent :- Virendra Kumar
 
Counsel for Petitioner :- Amit Krishan,Vikas Rana
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondent returnable at an early

Learned counsel for the petitioner shall take steps for service of notice upon the respondent within a week.

List after service of notice.

Order Date :- 25.7.2014

SKM

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