Harveer Singh vs Smt. Asha
2014 Latest Caselaw 3601 ALL

Citation : 2014 Latest Caselaw 3601 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Harveer Singh vs Smt. Asha on 24 July, 2014

Bench: Rajes Kumar, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 307 of 2010
 

 
Appellant :- Harveer Singh
 
Respondent :- Smt. Asha
 
Counsel for Appellant :- Raghubir Singh,Ashok K.Jaiswal,H.Singh,Siddharth Jaiswal
 
Counsel for Respondent :- Saurabh Gour
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Maheshwari,J.

Both the parties appeared in person along with their counsel. The matter has been heard in part.

List on 8.9.2014 in Chambers at 3-30 p.m. for further hearing. On that day, both the parties shall appear in person.

Order Date :- 24.7.2014

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