Orauni vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 3599 ALL

Citation : 2014 Latest Caselaw 3599 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Orauni vs Dy. Director Of Consolidation, ... on 24 July, 2014

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CONSOLIDATION No. - 303 of 2014
 

 
Petitioner :- Orauni
 
Respondent :- Dy. Director Of Consolidation, Faizabad & 6 Others
 
Counsel for Petitioner :- Aditya Tiwari
 
Counsel for Respondent :- C.S.C.,Azad Khan,Badrish Tripathi
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Rejoinder affidavit filed today is taken on record.

The counsel for the respondents wants to go through the rejoinder affidavit. Put up on 28th July, 2014.

Order Date :- 24.7.2014

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