Jamir vs State Of U.P.
2014 Latest Caselaw 3597 ALL

Citation : 2014 Latest Caselaw 3597 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Jamir vs State Of U.P. on 24 July, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16329 of 2014
 

 
Applicant :- Jamir
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.P. Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Counter affidavit filed on behalf of the State is kept on record.

As prayed, list in the next cause list to enable the learned counsel for the applicant to file rejoinder affidavit

Order Date :- 24.7.2014

Ajay

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