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Ramu vs State Of U.P.
2014 Latest Caselaw 3592 ALL

Citation : 2014 Latest Caselaw 3592 ALL
Judgement Date : 24 July, 2014

Allahabad High Court
Ramu vs State Of U.P. on 24 July, 2014
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23386 of 2014
 

 
Applicant :- Ramu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M.A. Zaidi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Supplementary affidavit filed today which is taken on record.

Learned AGA to seek instructions within 10 days.

Put up on 7th August, 2014.

Order Date :- 24.7.2014

Ajay

 

 

 
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