M/S Bundelkhand Contractors vs Union Of India And Others
2014 Latest Caselaw 3591 ALL

Citation : 2014 Latest Caselaw 3591 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

M/S Bundelkhand Contractors vs Union Of India And Others on 24 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 1 of 2009
 

 
Applicant :- M/S Bundelkhand Contractors
 
Opposite Party :- Union Of India And Others
 
Counsel for Applicant :- Vinay Khare,S.D.Tiwari,V.S. Choubey
 
Counsel for Opposite Party :- Govind Saran
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed by learned counsel for the respondent list in the next cause list.

Order Date :- 24.7.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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