Ram Kishun & Another vs The Sub Divisional Magistrate & 6 ...
2014 Latest Caselaw 3587 ALL

Citation : 2014 Latest Caselaw 3587 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Ram Kishun & Another vs The Sub Divisional Magistrate & 6 ... on 24 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 37865 of 2014
 

 
Petitioner :- Ram Kishun & Another
 
Respondent :- The Sub Divisional Magistrate & 6 Others
 
Counsel for Petitioner :- Devesh Pandey,P.B. Singh
 
Counsel for Respondent :- C.S.C.,Diwakar Singh
 

 
Hon'ble Abhinava Upadhya,J.

It appears that the matter is arising out of suit filed under Section 41 of the U.P.Land Revenue Act. Therefore, it is submitted that the said case is not cognizable by this Court.

As prayed, put up this matter on Monday, i.e., 28.7.2014 as fresh before the appropriate Bench.

Order Date :- 24.7.2014

SKM

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