Kanwar Pal vs Harphool Singh
2014 Latest Caselaw 3584 ALL

Citation : 2014 Latest Caselaw 3584 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Kanwar Pal vs Harphool Singh on 24 July, 2014

Bench: Rajes Kumar, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 184 of 2014
 

 
Appellant :- Kanwar Pal
 
Respondent :- Harphool Singh
 
Counsel for Appellant :- Mohammad Hisham Qadeer
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Maheshwari,J.

The appellant filed an objection against the order of the Taxing Officer dated 16.7.2014.

Let a notice be issued to the State Government to file reply. Copy of the notice may be served on the Chief Standing Counsel and the Chief Standing Counsel is directed to file the reply within one week.

Put up on 11.8.2014 as fresh.

Order Date :- 24.7.2014

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