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Sudhanshu Mohta vs Smt. Prachi Mohta
2014 Latest Caselaw 3583 ALL

Citation : 2014 Latest Caselaw 3583 ALL
Judgement Date : 24 July, 2014

Allahabad High Court
Sudhanshu Mohta vs Smt. Prachi Mohta on 24 July, 2014
Bench: Rajes Kumar, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 1050 of 1999
 

 
Appellant :- Sudhanshu Mohta
 
Respondent :- Smt. Prachi Mohta
 
Counsel for Appellant :- Madan Mohan,Swapnil Kumar
 
Counsel for Respondent :- Amit Daga,Gauri Shankar Misra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Maheshwari,J.

Both the parties appeared in person along with their counsel. The matter has been heard in part.

List on 3.9.2014 in Chambers at 3-30 p.m. for further hearing. On that day, both the parties shall appear in person.

Order Date :- 24.7.2014

OP

 

 

 
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