The Commissioner, Commercial Tax vs M/S Pioneer Fabricators
2014 Latest Caselaw 3582 ALL

Citation : 2014 Latest Caselaw 3582 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

The Commissioner, Commercial Tax vs M/S Pioneer Fabricators on 24 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION No. - 160 of 2014
 

 
Applicant :- The Commissioner, Commercial Tax
 
Opposite Party :- M/S Pioneer Fabricators
 
Counsel for Applicant :- S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Case is passed over on the request of learned counsel for the respndent.

List in the next cause list.

Order Date :- 24.7.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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