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Arvind Prakash Rastogi And Others vs Smt. Mumtaz Jahan And Others
2014 Latest Caselaw 3580 ALL

Citation : 2014 Latest Caselaw 3580 ALL
Judgement Date : 24 July, 2014

Allahabad High Court
Arvind Prakash Rastogi And Others vs Smt. Mumtaz Jahan And Others on 24 July, 2014
Bench: Shashi Kant Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 67374 of 2010
 

 
Petitioner :- Arvind Prakash Rastogi And Others
 
Respondent :- Smt. Mumtaz Jahan And Others
 
Counsel for Petitioner :- K.M.Garg
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Shashi Kant Gupta,J.

Today  this   case is  listed for disposal under the  heading "Group of  Cases likely to be infructuous ( Without  Objection)."

Learned counsel for the   petitioner states that  the  present   matter is still  surviving  and has not yet  become  infructuous.

In view o the above, let the matter be listed  after two months before  the appropriate Bench .

Order Date :- 24.7.2014

MLK

 

 

 
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