Maange And 9 Ors. vs D.D.C. And 6 Ors.
2014 Latest Caselaw 3573 ALL

Citation : 2014 Latest Caselaw 3573 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Maange And 9 Ors. vs D.D.C. And 6 Ors. on 24 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 37824 of 2014
 

 
Petitioner :- Maange And 9 Ors.
 
Respondent :- D.D.C. And 6 Ors.
 
Counsel for Petitioner :- S.K. Tyagi
 
Counsel for Respondent :- C.S.C.,Abhitab Kr. Tiwari
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 1st August, 2014 to enable the learned counsel for the petitioner to bring on record either the notification under Section 6(1) of the U.P. Consolidation of Holdings Act or the exact date of this notification.

Order Date :- 24.7.2014

Priyanka

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