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Meera Yadav vs Hari Om Yadav
2014 Latest Caselaw 3568 ALL

Citation : 2014 Latest Caselaw 3568 ALL
Judgement Date : 24 July, 2014

Allahabad High Court
Meera Yadav vs Hari Om Yadav on 24 July, 2014
Bench: Rajes Kumar, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 354 of 2014
 

 
Appellant :- Meera Yadav
 
Respondent :- Hari Om Yadav
 
Counsel for Appellant :- Manish Goyal
 
Counsel for Respondent :- Ravindra Nath Rai
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Maheshwari,J.

On the request of the learned for both the parties, list on 18.8.;2014 . Both the parties shall appear in person on the date fixed.

Order Date :- 24.7.2014

aks

 

 

 
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