Citation : 2014 Latest Caselaw 3555 ALL
Judgement Date : 23 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 37600 of 2014 Petitioner :- Veer Singh Respondent :- Chandra Mohan & 3 Others Counsel for Petitioner :- R.K. Pandey Hon'ble Abhinava Upadhya,J.
Connect this petition with Writ-C No.-36978 of 2014 (Veer Singh Vs.Tej Singh and others).
Issue notice to the respondents returnable at an early date.
Learned counsel for the petitioner will take steps for service of notice upon the respondents within a week through registered post.
List after service of notice.
Order Date :- 23.7.2014
SKM
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!