Ram Surat vs D.D.C. And 6 Ors.
2014 Latest Caselaw 3550 ALL

Citation : 2014 Latest Caselaw 3550 ALL
Judgement Date : 23 July, 2014

Allahabad High Court

Ram Surat vs D.D.C. And 6 Ors. on 23 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 28934 of 2014
 

 
Petitioner :- Ram Surat
 
Respondent :- D.D.C. And 6 Ors.
 
Counsel for Petitioner :- A.K. Rai,Vishnu Kr. Singh
 
Counsel for Respondent :- C.S.C.,H.K. Dubey,Tariq Maqbool Khan,Vashishtha Tiwari
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary affidavit filed today in Court, is taken on record.

Learned counsel for the caveator states that since the copy of the supplementary affidavit has been served upon him in Court today. He may granted time to examine the same.

In view of the above, put up as fresh on 1st August, 2014.

Order Date :- 23.7.2014

Priyanka

Download the LatestLaws.com Mobile App