John Yates And 3 Others vs State Of U.P. And 2 Others
2014 Latest Caselaw 3532 ALL

Citation : 2014 Latest Caselaw 3532 ALL
Judgement Date : 23 July, 2014

Allahabad High Court

John Yates And 3 Others vs State Of U.P. And 2 Others on 23 July, 2014

Bench: V.K. Shukla, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12338 of 2014
 

 
Petitioner :- John Yates And 3 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rahul Agarwal,Gopal Chaturvedi
 
Counsel for Respondent :- Govt. Advocate,Pradeep Chandra,Prateek Chandra
 

 
Hon'ble V.K. Shukla,J.

Hon'ble Shashi Kant,J.

Put up this matter as a fresh matter on Monday i.e. 28.07.2014 after taking due nomination from Hon'ble The Chief Justice.

Order Date :- 23.7.2014

Monika

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