Tej Singh vs State Of U.P. & Others
2014 Latest Caselaw 3508 ALL

Citation : 2014 Latest Caselaw 3508 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

Tej Singh vs State Of U.P. & Others on 22 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2210 of 2014
 

 
Petitioner :- Tej Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Prashansa Singh
 
Counsel for Respondent :- C.S.C.,Manish Kumar
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

List on 30.7.2014 along with record of Criminal Misc. Writ Petition No. 9499 (m/B) of 2011.

Order Date :- 22.7.2014

RPD

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