In The Matter Of M/S Poonam ... vs M/S The Dhampur Sugar Mills Ltd.
2014 Latest Caselaw 3502 ALL

Citation : 2014 Latest Caselaw 3502 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

In The Matter Of M/S Poonam ... vs M/S The Dhampur Sugar Mills Ltd. on 22 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY PETITION No. - 33 of 2011
 

 
Petitioner :- In The Matter Of M/S Poonam Enterprise
 
Respondent :- M/S The Dhampur Sugar Mills Ltd.
 
Counsel for Petitioner :- Nishant Mishra
 
Counsel for Respondent :- Ashish Mehrotra,Sandeep Kumar Srivastava
 

 
Hon'ble Surya Prakash Kesarwani,J.

Case is passed over on the illness slip of Sandeep Kumar Srivastava, learned counsel for the respondent.

List in the next cause list.

Order Date :- 22.7.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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