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Lokendara vs State Of U.P
2014 Latest Caselaw 3501 ALL

Citation : 2014 Latest Caselaw 3501 ALL
Judgement Date : 22 July, 2014

Allahabad High Court
Lokendara vs State Of U.P on 22 July, 2014
Bench: Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15723 of 2014
 

 
Applicant :- Lokendara
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Gaurav Kakkar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Vipin Sinha,J.

List after three weeks.

In the meantime, learned counsel for the applicant may file supplementary affidavit.

Order Date :- 22.7.2014

Ajay

 

 

 
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