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Smt.Shashi Yadav vs State Of U.P.And 2 Others
2014 Latest Caselaw 3493 ALL

Citation : 2014 Latest Caselaw 3493 ALL
Judgement Date : 22 July, 2014

Allahabad High Court
Smt.Shashi Yadav vs State Of U.P.And 2 Others on 22 July, 2014
Bench: Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 21088 of 2014
 

 
Applicant :- Smt.Shashi Yadav
 
Opposite Party :- State Of U.P.And 2 Others
 
Counsel for Applicant :- P.H.Vashishtha,Abhinava Krishna
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Vipin Sinha,J.

List in the next cause list to enable the learned counsel for the applicant to comply with the order dated 04.06.2014 passed by this Court.

Order Date :- 22.7.2014

Ajay

 

 

 
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