Rakesh Kant Sama vs State Of U.P. And Another
2014 Latest Caselaw 3477 ALL

Citation : 2014 Latest Caselaw 3477 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

Rakesh Kant Sama vs State Of U.P. And Another on 22 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 37197 of 2014
 

 
Petitioner :- Rakesh Kant Sama
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- A.K. Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

On the facts, submission as made and the grounds so taken in the memo of writ petition, we are of the view that matter needs disposal after getting response from the respondents.

Learned Chief Standing Counsel has accepted notice on behalf of respondents.

Counter affidavit may be filed by the next date.

List this petition in the week commencing 11th August, 2014.

It is made clear that this court has not granted any stay as on date.

Order Date :- 22.7.2014

M.A.A.

(Dinesh Maheshwari,J.) ( S.K. Singh, J. )

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