Gyan Chandra Agrahari And 4 Ors. vs State Of U.P. And Another
2014 Latest Caselaw 3471 ALL

Citation : 2014 Latest Caselaw 3471 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

Gyan Chandra Agrahari And 4 Ors. vs State Of U.P. And Another on 22 July, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 36181 of 2013
 

 
Applicant :- Gyan Chandra Agrahari And 4 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sriprakash Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,Arvind Kumar Srivastava
 

 
Hon'ble Vipin Sinha,J.

Learned counsel for the applicants prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Interim order, if any, shall continue till next date of listing.

Order Date :- 22.7.2014

Ajay

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