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Lokendra Kumar Tiwari vs The Union Of India Thru Secy. And 5 ...
2014 Latest Caselaw 3467 ALL

Citation : 2014 Latest Caselaw 3467 ALL
Judgement Date : 22 July, 2014

Allahabad High Court
Lokendra Kumar Tiwari vs The Union Of India Thru Secy. And 5 ... on 22 July, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 37213 of 2014
 

 
Petitioner :- Lokendra Kumar Tiwari
 
Respondent :- The Union Of India Thru Secy. And 5 Others
 
Counsel for Petitioner :- R.P. Tiwari,Rajesh Sharma
 
Counsel for Respondent :- A.S.G.I.,R.A. Akhtar,Vaibhav Kaushik
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

It is informed that the matter of IIIT is being heard by another Bench.

In view of the aforesaid, put up this matter day after tomorrow, as fresh,  before that Bench, after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 22.7.2014

M.A.A.

(Dinesh Maheshwari,J.)      ( S.K. Singh, J. )

 

 

 
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