Prahlad Kumar Agarwal And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3448 ALL

Citation : 2014 Latest Caselaw 3448 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Prahlad Kumar Agarwal And Ors. vs The State Of U.P And Anr. on 21 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5313 of 2013
 

 
Applicant :- Prahlad Kumar Agarwal And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Amarjeet Singh Rakhra
 
Counsel for Opposite Party :- Govt. Advocate,M.B. Tiwari
 

 
Hon'ble Ajai Lamba,J.

Sri M.B. Tiwari, Advocate, who has put in appearance for the respondent, is required to file counter affidavit.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 1.9.2014.

Interim direction to continue till the next date of listing.

Order Date :- 21.7.2014

A.Nigam

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