Citation : 2014 Latest Caselaw 3445 ALL
Judgement Date : 21 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 5281 of 2013 Applicant :- Paurush Kumar Singh And Ors. Opposite Party :- The State Of U.P And Anr. Counsel for Applicant :- Ashok Kumar Singh Counsel for Opposite Party :- Govt. Advocate,Kunwar R P Singh Hon'ble Ajai Lamba,J.
Case called out.
Counter affidavit has not been filed.
Let counter affidavit be filed within one week.
Rejoinder affidavit, if any, be filed within two weeks thereof.
List on 1.9.2014.
Interim direction to continue till the next date of listing.
Order Date :- 21.7.2014
A.Nigam
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