Rizwan Ahmad And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3441 ALL

Citation : 2014 Latest Caselaw 3441 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Rizwan Ahmad And Ors. vs The State Of U.P And Anr. on 21 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5090 of 2013
 

 
Applicant :- Rizwan Ahmad And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Mohd. Abid Ali,Rajesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate,Mahd Aslam Khan
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel for the petitioner is not available.

List after four weeks.

Order Date :- 21.7.2014

A.Nigam

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