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Rameshwar vs State Of U.P. And 4 Others
2014 Latest Caselaw 3436 ALL

Citation : 2014 Latest Caselaw 3436 ALL
Judgement Date : 21 July, 2014

Allahabad High Court
Rameshwar vs State Of U.P. And 4 Others on 21 July, 2014
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 17059 of 2014
 

 
Applicant :- Rameshwar
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Applicant :- Yogesh Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Ram Babu Sharma
 

 
Hon'ble Bala Krishna Narayana,J.

Criminal Misc. Correction Application No. 224383 of 2014

This is an application for correction of order dated 14.05.2014 passed by this Court.

It is admitted by learned counsel for the parties that a wrong order has been passed. The same is accordingly recalled and its place a fresh and correct order is being passed today.

"Heard learned counsel for the applicant and learned A. G. A. He prays for and is granted six weeks' time to file counter affidavit.

Issue notice to the opposite party no. 2 indicating therein that he may also file counter affidavit within the same period.

Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List after eight weeks."

Order Date :- 21.7.2014

Ajay

 

 

 
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