Ramesh Verma And Another vs State Of U.P. And Another
2014 Latest Caselaw 3415 ALL

Citation : 2014 Latest Caselaw 3415 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Ramesh Verma And Another vs State Of U.P. And Another on 21 July, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 12127 of 2014
 

 
Applicant :- Ramesh Verma And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anurag Pathak,Rahul Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Crl. Misc. Time Extension Application No. 230186 of 2014

Application for extension of time is allowed.

Two weeks' further and no more time is granted to the applicants to appear and surrender before the court below pursuant to the earlier order of this Court dated 18.04.2014.

In case, the applicants do not appear and surrender within the aforesaid period, then coercive action shall be taken against them.

Order Date :- 21.7.2014

Ajay

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