Sanjay Singh ( F I R ) vs State Of U.P., Thru. Secretary, ...
2014 Latest Caselaw 3412 ALL

Citation : 2014 Latest Caselaw 3412 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Sanjay Singh ( F I R ) vs State Of U.P., Thru. Secretary, ... on 21 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 12008 of 2010
 

 
Petitioner :- Sanjay Singh ( F I R )
 
Respondent :- State Of U.P., Thru. Secretary, Home & Others
 
Counsel for Petitioner :- Prashant Singh 'Atal'
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Counsel for the petitioner is not present.

Heard learned A.G.A.

This petition is dismissed for want of prosecution.

Order Date :- 21.7.2014

RPD

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