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Hanumat Prasad @ Hanuman Prasad ... vs State Of U.P. And Another
2014 Latest Caselaw 3408 ALL

Citation : 2014 Latest Caselaw 3408 ALL
Judgement Date : 21 July, 2014

Allahabad High Court
Hanumat Prasad @ Hanuman Prasad ... vs State Of U.P. And Another on 21 July, 2014
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 16656 of 2014
 

 
Applicant :- Hanumat Prasad @ Hanuman Prasad And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- D.S. Parmar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Crl. Misc. Time Extension Application No. 230226 of 2014.

Application for extension of time is allowed.

Two weeks' further and no more time is granted to the applicants to appear and surrender before the court below pursuant to the earlier order of this Court dated 13.05.2014.

In case, the applicants do  not appear and surrender within the aforesaid period, then coercive action shall be taken against them.

Order Date :- 21.7.2014

Ajay

 

 

 
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