Ravindra Singh Parihar vs The State Of U.P And Anr.
2014 Latest Caselaw 3398 ALL

Citation : 2014 Latest Caselaw 3398 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Ravindra Singh Parihar vs The State Of U.P And Anr. on 21 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1743 of 2014
 

 
Applicant :- Ravindra Singh Parihar
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Dilip Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

A request for adjournment has been floated on the ground of illness of learned counsel for the petitioner.

List after four weeks.

Order Date :- 21.7.2014

A.Nigam

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