Munsad & 5 Others vs Addl. Collector ...
2014 Latest Caselaw 3379 ALL

Citation : 2014 Latest Caselaw 3379 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Munsad & 5 Others vs Addl. Collector ... on 18 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 32086 of 2014
 

 
Petitioner :- Munsad & 5 Others
 
Respondent :- Addl. Collector (Administration) & 3 Others
 
Counsel for Petitioner :- Shamim Uddin Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 30th July, 2014 along with record of writ petition no. 2433 of 2003.

Order Date :- 18.7.2014

Priyanka

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