Ram Teerath Yadav And Anr. vs The State Of U.P And Anr.
2014 Latest Caselaw 3375 ALL

Citation : 2014 Latest Caselaw 3375 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Ram Teerath Yadav And Anr. vs The State Of U.P And Anr. on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1409 of 2014
 

 
Applicant :- Ram Teerath Yadav And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Brijesh Kumar Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Amit Srivastava
 

 
Hon'ble Ajai Lamba,J.

Sri Amit Srivastava, Advocate, is required to appear and assist the Court on behalf of respondent no.2.

Sri Srivastava, however, is not available in Court.

Let communication be sent to Sri Srivastava, Advocate.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 29.8.2014.

Interim direction to continue till the next date of listing.

Order Date :- 18.7.2014

A.Nigam

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