Ram Bharose vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 3374 ALL

Citation : 2014 Latest Caselaw 3374 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Ram Bharose vs State Of U.P. And 3 Ors. on 18 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36800 of 2014
 

 
Petitioner :- Ram Bharose
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Vijay Kumar Maurya,Rajesh Kushwaha
 
Counsel for Respondent :- C.S.C.,Kalp Raj Singh,Manju R. Chauhan
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 23rd July, 2014.

Order Date :- 18.7.2014

Priyanka

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