Amlesh @ Avanesh vs The State Of U.P And Anr.
2014 Latest Caselaw 3370 ALL

Citation : 2014 Latest Caselaw 3370 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Amlesh @ Avanesh vs The State Of U.P And Anr. on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 6633 of 2013
 

 
Applicant :- Amlesh @ Avanesh
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Vivek Manishi Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Upendra Sharma
 

 
Hon'ble Ajai Lamba,J.

Sri Upendra Sharma, Learned counsel appearing for the respondent is required to file counter affidavit, which has not been done.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 27.8.2014.

Interim direction to continue till the next date of listing.

Order Date :- 18.7.2014

A.Nigam

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