Smt. Vandana Sharma And 5 Others vs Sunil Kumar And 2 Others
2014 Latest Caselaw 3366 ALL

Citation : 2014 Latest Caselaw 3366 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Smt. Vandana Sharma And 5 Others vs Sunil Kumar And 2 Others on 18 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2098 of 2014
 

 
Appellant :- Smt. Vandana Sharma And 5 Others
 
Respondent :- Sunil Kumar And 2 Others
 
Counsel for Appellant :- Nishant Mehrotra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Admit.

Connect with First Appeal From Order No. 1973 of 2014.

Sri Rahul Sahai, Advocate, accepts notice on behalf of respondent no. 3. Issue notice to respondent nos. 1 and 2. The appellants may take steps to serve the respondent nos. 1 and 2 by registered post.

Order Date :- 18.7.2014

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