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Manju Srivastava & 5 Ors. vs State Of U.P. & Another
2014 Latest Caselaw 3365 ALL

Citation : 2014 Latest Caselaw 3365 ALL
Judgement Date : 18 July, 2014

Allahabad High Court
Manju Srivastava & 5 Ors. vs State Of U.P. & Another on 18 July, 2014
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2698 of 2013
 

 
Applicant :- Manju Srivastava & 5 Ors.
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Shanker Singh,Abhishek Srivastava,Indrajeet Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Ram Kumar Singh
 

 
Hon'ble Ajai Lamba,J.

List after three weeks.

Order Date :- 18.7.2014

A.Nigam

 

 

 
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