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Sheela Devi vs State Of U.P. & Anr.
2014 Latest Caselaw 3364 ALL

Citation : 2014 Latest Caselaw 3364 ALL
Judgement Date : 18 July, 2014

Allahabad High Court
Sheela Devi vs State Of U.P. & Anr. on 18 July, 2014
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2389 of 2014
 

 
Applicant :- Sheela Devi
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Sheikh Wali-Uz Zaman
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajai Lamba,J.

Case called out.

Counter affidavit has not been filed.

Let counter affidavit  be filed within two weeks. 

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 29.8.2014.

Interim direction to continue till the next date of listing.

Order Date :- 18.7.2014

A.Nigam

 

 

 
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