Ram Kumar And Ors. vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 3362 ALL

Citation : 2014 Latest Caselaw 3362 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Ram Kumar And Ors. vs The State Of U.P Thru Principal ... on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1583 of 2014
 

 
Applicant :- Ram Kumar And Ors.
 
Opposite Party :- The State Of U.P Thru Principal Secy., Home Lucknow And Anr.
 
Counsel for Applicant :- Mr.Gyanendra Singh
 
Counsel for Opposite Party :- Govt. Advocate,Ram Kumar
 

 
Hon'ble Ajai Lamba,J.

Case called out.

Counter affidavit has not been filed.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 29.8.2014.

Interim direction to continue till the next date of listing.

Order Date :- 18.7.2014

A.Nigam

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