Jamaluddin And Another vs D.D.D.C.,Kanpur Nagar Camp At ...
2014 Latest Caselaw 3359 ALL

Citation : 2014 Latest Caselaw 3359 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Jamaluddin And Another vs D.D.D.C.,Kanpur Nagar Camp At ... on 18 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 34006 of 2014
 

 
Petitioner :- Jamaluddin And Another
 
Respondent :- D.D.D.C.,Kanpur Nagar Camp At Hamirpur And 4 Others
 
Counsel for Petitioner :- Manvendra Nath Singh,V.K.Singh
 
Counsel for Respondent :- C.S.C.,Anil Kr.Bajpai,Anuj Kumar,Satyendra Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 24th July, 2014.

Order Date :- 18.7.2014

Priyanka

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