Deepak Kumar Srivastava vs State Of U.P.& 2 Ors.
2014 Latest Caselaw 3356 ALL

Citation : 2014 Latest Caselaw 3356 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Deepak Kumar Srivastava vs State Of U.P.& 2 Ors. on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2384 of 2014
 

 
Applicant :- Deepak Kumar Srivastava
 
Opposite Party :- State Of U.P.& 2 Ors.
 
Counsel for Applicant :- Kunwar Mukul Rakesh,Kunwar Shushant Prakash
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Nishank Rastogi, Advocate, has put in appearance for respondent no.2.

His power of attorney is taken on record.

Let his name be shown in the list.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 29.8.2014.

Interim direction to continue till the next date of listing.

Order Date :- 18.7.2014

A.Nigam

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