Citation : 2014 Latest Caselaw 3352 ALL
Judgement Date : 18 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 36657 of 2014 Petitioner :- Mohd. Isa Respondent :- The D.D.C. And 2 Ors. Counsel for Petitioner :- Kalp Nath Rai Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Put up as fresh on 4th August, 2014 to enable the learned counsel for the petitioner to file supplementary affidavit bringing on record application if any, he may have filed for implementing the order of the Settlement Officer, Consolidation said to have been passed in his favour.
Order Date :- 18.7.2014
Priyanka
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