Shyam Babu vs Deputy Director Of ...
2014 Latest Caselaw 3345 ALL

Citation : 2014 Latest Caselaw 3345 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Shyam Babu vs Deputy Director Of ... on 18 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 32640 of 2014
 

 
Petitioner :- Shyam Babu
 
Respondent :- Deputy Director Of Consolidation, Bulandshahar & 3 Others
 
Counsel for Petitioner :- Kamleshwar Singh,Anay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Ayub Khan
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 25th July, 2014.

Order Date :- 18.7.2014

Priyanka

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