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Umesh Dubey vs The State Of U.P And Anr.
2014 Latest Caselaw 3341 ALL

Citation : 2014 Latest Caselaw 3341 ALL
Judgement Date : 18 July, 2014

Allahabad High Court
Umesh Dubey vs The State Of U.P And Anr. on 18 July, 2014
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 6861 of 2013
 

 
Applicant :- Umesh Dubey
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Ravindra Kumar Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,Amar Nath Dubey
 

 
Hon'ble Ajai Lamba,J.

Case called out.

Counter affidavit has not been filed.

Let counter affidavit  be filed within two weeks. 

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 29.8.2014.

Interim direction to continue till the next date of listing.

Order Date :- 18.7.2014

A.Nigam

 

 

 
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