Ram Avtar And 4 Ors. vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 3300 ALL

Citation : 2014 Latest Caselaw 3300 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Ram Avtar And 4 Ors. vs State Of U.P. And 4 Ors. on 17 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36318 of 2014
 

 
Petitioner :- Ram Avtar And 4 Ors.
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Triveni Shankar,Ajay Shankar,Pramod Kumar Sahani
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 21st July, 2014 along with record of writ petition nos. 63812 of 2011 and 35428 of 2012.

Order Date :- 17.7.2014

Priyanka

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