Vimal Singh And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3286 ALL

Citation : 2014 Latest Caselaw 3286 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Vimal Singh And Ors. vs The State Of U.P And Anr. on 17 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3064 of 2014
 

 
Applicant :- Vimal Singh And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Surya Bux Singh,Surya Bux Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Cognizance of the offence was taken in February 2010. Accused were summoned to stand trial vide order dated 20.4.2010. The ordersheet, thereafter, has not been appended with the court-file to enable the Court to consider the conduct of the petitioners as to whether the petitioners have delayed the process of the court.

List this case after three weeks to enable the counsel for the petitioner to place on record the ordersheet.

Order Date :- 17.7.2014

A.Nigam

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