Smt. Shailendri Devi And Anr. vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 3285 ALL

Citation : 2014 Latest Caselaw 3285 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Smt. Shailendri Devi And Anr. vs The State Of U.P Thru Principal ... on 17 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2455 of 2013
 

 
Petitioner :- Smt. Shailendri Devi And Anr.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- Sarvesh Kumar Verma,Mohit Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioners and learned A.G.A.

Considering the submission made by learned counsel for the petitioners that this petition has become infractuous.

Accordingly it is disposed of.

Order Date :- 17.7.2014

RPD

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