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Sudha Pandey And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3282 ALL

Citation : 2014 Latest Caselaw 3282 ALL
Judgement Date : 17 July, 2014

Allahabad High Court
Sudha Pandey And Ors. vs The State Of U.P And Anr. on 17 July, 2014
Bench: Ashwani Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 5264 of 2013
 

 
Applicant :- Sudha Pandey And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Anil K. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Onkar Nath Pandey,Sachin Tiwari
 

 
Hon'ble Ashwani Kumar Singh,J.

Counter affidavit filed by opposite party no.2 is taken on record.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List in the week commencing 04.08.2014 before the appropriate Court.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 17.7.2014

psd

 

 

 
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