Mohd. Arif And Anr. vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 3281 ALL

Citation : 2014 Latest Caselaw 3281 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Mohd. Arif And Anr. vs The State Of U.P Thru Secy., Home ... on 17 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3033 of 2013
 

 
Petitioner :- Mohd. Arif And Anr.
 
Respondent :- The State Of U.P Thru Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- Pankaj Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Counsel for the petitioners is not present.

This petition is dismissed for want of prosecution.

Order Date :- 17.7.2014

RPD

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